Harish Chandra & Another vs State Of U.P. & 5 Others
2014 Latest Caselaw 4481 ALL

Citation : 2014 Latest Caselaw 4481 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Harish Chandra & Another vs State Of U.P. & 5 Others on 14 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 42336 of 2014
 

 
Petitioner :- Harish Chandra & Another
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- R.K. Gupta
 
Counsel for Respondent :- C.S.C.,A.P. Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

This matter arises out of recovery demand against the petitioners.

Place the matter before the Bench dealing with the recovery matter, if possible, as fresh on Tuesday i.e. 19.08.2014.

Order Date :- 14.8.2014

Ajay

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