Rajiv Chaturvedi vs State Of U.P. & Others
2014 Latest Caselaw 4479 ALL

Citation : 2014 Latest Caselaw 4479 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Rajiv Chaturvedi vs State Of U.P. & Others on 14 August, 2014

Bench: Rakesh Tiwari, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 1525 of 2010
 

 
Appellant :- Rajiv Chaturvedi
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Ramesh Upadhyaya,Amrita Rai,Anamika Rai,Bhagwati Prasad,Rajiv Sharma
 
Counsel for Respondent :- C.S.C.,A.K.Sharma,Anil Kumar Verma,Aslam Ali,Vinod Kumar Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Rajiv Sharma learned counsel for the appellant.

List after two weeks.

Order Date :- 14.8.2014

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