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The C/M Buddha P.G. College And ... vs State Of U.P. And Others
2014 Latest Caselaw 4477 ALL

Citation : 2014 Latest Caselaw 4477 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
The C/M Buddha P.G. College And ... vs State Of U.P. And Others on 14 August, 2014
Bench: Rakesh Tiwari, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 2433 of 2011
 

 
Appellant :- The C/M Buddha P.G. College And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,S. Shekhar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri S. Shekhar, learned counsel for the respondent.

List after two weeks.  

Order Date :- 14.8.2014

RU

 

 

 
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