Lalman And 2 Others vs Joint Director Of Consolidatin, ...
2014 Latest Caselaw 4473 ALL

Citation : 2014 Latest Caselaw 4473 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Lalman And 2 Others vs Joint Director Of Consolidatin, ... on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 52828 of 2013
 

 
Petitioner :- Lalman And 2 Others
 
Respondent :- Joint Director Of Consolidatin, And 44 Others
 
Counsel for Petitioner :- Yashwant Singh"Subansha"
 
Counsel for Respondent :- C.S.C.,Prakash Chandra,S P Saroj
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 14.8.2014

SKS

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