Ram Bahadur vs D.M./Collector And Another
2014 Latest Caselaw 4472 ALL

Citation : 2014 Latest Caselaw 4472 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Ram Bahadur vs D.M./Collector And Another on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 40723 of 2014
 

 
Petitioner :- Ram Bahadur
 
Respondent :- D.M./Collector And Another
 
Counsel for Petitioner :- Rakesh Pathak,Pritam Lal Patel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner states that certain relevant documents have not been filed alongwith the writ petition and, therefore, he may be permitted to withdraw the same with liberty to file a fresh writ petition annexing thereto all relevant documents.

Accordingly, this writ petition is dismissed as withdrawn with liberty aforesaid.

Order Date :- 14.8.2014

SKS

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