Baijnath vs D.D.C. And 4 Ors.
2014 Latest Caselaw 4470 ALL

Citation : 2014 Latest Caselaw 4470 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Baijnath vs D.D.C. And 4 Ors. on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 67701 of 2013
 

 
Petitioner :- Baijnath
 
Respondent :- D.D.C. And 4 Ors.
 
Counsel for Petitioner :- A.C. Mishra
 
Counsel for Respondent :- C.S.C.,D.S.P. Singh,G.S. Dwivedi,R.S. Singh,Smt Sushma Devi
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 14.8.2014

SKS

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