Gulab Kali Devi vs D.D.C. And 2 Ors.
2014 Latest Caselaw 4462 ALL

Citation : 2014 Latest Caselaw 4462 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Gulab Kali Devi vs D.D.C. And 2 Ors. on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29506 of 2013
 

 
Petitioner :- Gulab Kali Devi
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Brijesh Chandra Naik
 
Counsel for Respondent :- C.S.C.,M.N. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 14.8.2014

SKS

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