Citation : 2014 Latest Caselaw 4459 ALL
Judgement Date : 14 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 42488 of 2014 Petitioner :- Anuj Sharma Respondent :- Smt. Pinki Counsel for Petitioner :- K.K. Rao,S.C. Varma Hon'ble Abhinava Upadhya,J.
Issue notice to the respondent returnable at an early date.
Learned counsel for the petitioner will take steps for service of notice upon the respondent within a week.
List after service of notice.
Order Date :- 14.8.2014
SKM
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