Deshraj vs D.D.C. And Another
2014 Latest Caselaw 4458 ALL

Citation : 2014 Latest Caselaw 4458 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Deshraj vs D.D.C. And Another on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41602 of 2014
 

 
Petitioner :- Deshraj
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- Sataendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ayub Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Amendment application filed today is taken on record. Office is directed to allot number to this application.

Heard counsel for the parties.

The amendment application is allowed. Let the necessary incorporation be made during the course of the day.

Put up as fresh case on 21.8.2014.

Order Date :- 14.8.2014

SKS

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