Rajesh Kumar vs District Inspector Of Schools, ...
2014 Latest Caselaw 4456 ALL

Citation : 2014 Latest Caselaw 4456 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Rajesh Kumar vs District Inspector Of Schools, ... on 14 August, 2014

Bench: Rakesh Tiwari, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 1103 of 2009
 

 
Appellant :- Rajesh Kumar
 
Respondent :- District Inspector Of Schools, Aligarh & Others
 
Counsel for Appellant :- P.K. Jain,Vikram Sisodia
 
Counsel for Respondent :- C.S.C.,D.K.Upadhyay,Suman Sirohi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

Learned counsel for the appellant submits that he could not comply the order dated 31.7.2014 and he is not able to produce the Rules and also the copies of two news papers alongwith supplementary affidavit to establish that the advertisement for inviting application for the posts were in accordance with law.

Learned counsel for the appellant prays for and is granted three weeks further and no more time to comply with the order dated 31.7.2014.

List after three weeks.

Order Date :- 14.8.2014

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