Mahendra Pratap Pal And 5 Ors. vs D.D.C. And 6 Ors.
2014 Latest Caselaw 4453 ALL

Citation : 2014 Latest Caselaw 4453 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Mahendra Pratap Pal And 5 Ors. vs D.D.C. And 6 Ors. on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41582 of 2014
 

 
Petitioner :- Mahendra Pratap Pal And 5 Ors.
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- Sanjay Kumar Singh,Ramesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today is taken on record.

Put up as fresh case on 28.8.2014 to enable the learned counsel for the petitioner to file supplementary affidavit bringing on record the recall application filed by the petitioner before the Settlement Officer of Consolidation, Allahabad.

Order Date :- 14.8.2014

SKS

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