Madan Tiwari, Constable No. ... vs The Dy. Inspector General Of ...
2014 Latest Caselaw 4449 ALL

Citation : 2014 Latest Caselaw 4449 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Madan Tiwari, Constable No. ... vs The Dy. Inspector General Of ... on 14 August, 2014

Bench: Rakesh Tiwari, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 503 of 2010
 

 
Appellant :- Madan Tiwari, Constable No. 861180692 7th Battalion Crpf
 
Respondent :- The Dy. Inspector General Of Police (Group Centre) Crpf &Anr
 
Counsel for Appellant :- Prabha Shankar Pandey,Kameshwar Chaubey
 
Counsel for Respondent :- A.S.G.I.,R.P. Pandey
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of learned counsel for the appellant.

List after two weeks.

Order Date :- 14.8.2014

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