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Appar Mukhya Adhikari vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 4448 ALL

Citation : 2014 Latest Caselaw 4448 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Appar Mukhya Adhikari vs State Of U.P. And 4 Ors. on 14 August, 2014
Bench: Rakesh Tiwari, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 524 of 2013
 

 
Appellant :- Appar Mukhya Adhikari
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- K.K. Roy,C.B. Yadav
 
Counsel for Respondent :- C.S.C .,S.M.A. Abdy
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

Counter affidavit filed today which is taken on record.

Shri K.K. Roya, learned counsel for the appellant prays for and is granted four days time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 14.8.2014

RU

 

 

 
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