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Gopi vs State Of U.P. And Another
2014 Latest Caselaw 4445 ALL

Citation : 2014 Latest Caselaw 4445 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Gopi vs State Of U.P. And Another on 14 August, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 518 of 2008
 

 
Appellant :- Gopi
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Radhey Shyam,Anil Babu,Smt.Rekha Pundir,U.P. Singh,V.B. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Despite the order dated 19.4.2007 directing the office to place the substitution application filed on 26.4.2007, the substitution application has not been placed on record nor any report in this regard has been given. Office is directed to comply with the order dated 19.4.2007 and give its report accordingly.

Order Date :- 14.8.2014

OP

 

 

 
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