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Hariom Gupta vs State Of U.P. & 2 Others
2014 Latest Caselaw 4443 ALL

Citation : 2014 Latest Caselaw 4443 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Hariom Gupta vs State Of U.P. & 2 Others on 14 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 42270 of 2014
 

 
Petitioner :- Hariom Gupta
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Faneesh Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

 This matter pertains to service dispute. As such, it is not cognizable by this Bench.

 Put up  this matter before the appropriate Bench on Tuesday, i.e., 19.8.2014 as fresh.

Order Date :- 14.8.2014

SKM

 

 

 
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