Bani Singh & Others vs State Of U.P.& Another
2014 Latest Caselaw 4441 ALL

Citation : 2014 Latest Caselaw 4441 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Bani Singh & Others vs State Of U.P.& Another on 14 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 748 of 2004
 

 
Appellant :- Bani Singh & Others
 
Respondent :- State Of U.P.& Another
 
Counsel for Appellant :- Radhey Shyam,Anil Babu,C.K. Parekh,Raunak Parekh,U.P. Singh
 
Counsel for Respondent :- Satish Mandhyan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Learned counsel for the appellant states that he has filed one substitution application on 30.7.2014. The same is not on record. Office is directed to trace out and place it on record.

List this case again.

Order Date :- 14.8.2014

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