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Maqsoodi Begum vs D.D.C., Rampur And 8 Others
2014 Latest Caselaw 4439 ALL

Citation : 2014 Latest Caselaw 4439 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Maqsoodi Begum vs D.D.C., Rampur And 8 Others on 14 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39285 of 2014
 

 
Petitioner :- Maqsoodi Begum
 
Respondent :- D.D.C., Rampur And 8 Others
 
Counsel for Petitioner :- K.Ajit
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today is taken on record.  

Amendment application is allowed. Let necessary corrections may be made during course of the day.

Put up as fresh case on 20.8.2014. When the case is listed next the name of Sri Arun Kumar Srivastava, who has accepted notice on behalf of the Gaon Sabha shall also be shown in the list. The counsel for the petitioner will inform Sri Arun Kumar Srivastava that the matter has been fixed on 20.8.2014.

Order Date :- 14.8.2014

SKS

 

 

 
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