Jagdamba Prasad Singh vs State Of U.P. And Others
2014 Latest Caselaw 4437 ALL

Citation : 2014 Latest Caselaw 4437 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Jagdamba Prasad Singh vs State Of U.P. And Others on 14 August, 2014

Bench: Rakesh Tiwari, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 757 of 2011
 

 
Appellant :- Jagdamba Prasad Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- R.P. Yadav
 
Counsel for Respondent :- C.S.C.,Arvind.Kr.Singh.,Mahesh Narain Singh,P.K. Bhardwaj
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri R.P. Yadav, learned counsel for the appellant.

List after two weeks.

Order Date :- 14.8.2014

Download the LatestLaws.com Mobile App