Smt. Asha Rani & Others vs State Of U.P. & Others
2014 Latest Caselaw 4436 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Withdrawal Application No.22902 of 2014.
 
IN
 

 
Case :- WRIT - C No. - 3188 of 2008
 
Petitioner :- Smt. Asha Rani & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ateeq Ahmad Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

This application has been filed praying for withdrawing the review application.

There is no opposition to the same. 

The application is allowed and the review application stands rejected.

Order Date :- 14.8.2014

Ajay

.

.

Civil Misc. Review Application No.268439 of 2010.

IN

Case :- WRIT - C No. - 3188 of 2008

Petitioner :- Smt. Asha Rani & Others

Respondent :- State Of U.P. & Others

Counsel for Petitioner :- Ateeq Ahmad Khan

Counsel for Respondent :- C.S.C.

Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

The review application is rejected.

For order, see order of date passed in Civil Misc. Withdrawal Application No.22902 of 2014.

Order Date :- 14.8.2014

Ajay