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Kishna Pal Tyagi vs State Of U.P. & Others
2014 Latest Caselaw 4435 ALL

Citation : 2014 Latest Caselaw 4435 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Kishna Pal Tyagi vs State Of U.P. & Others on 14 August, 2014
Bench: Rakesh Tiwari, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 263 of 2009
 

 
Appellant :- Kishna Pal Tyagi
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Pramod Jain,Ashok Kumar Singh,Prateek Kumar,Ravi Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

List has been revised.

None has appeared on behalf of the appellant to press this appeal.

The appeal is dismissed for non prosecution.

Stay order, if any, stands vacated.

Order Date :- 14.8.2014

RU

 

 

 
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