Suresh Chand And Others vs D.D.C. And Others
2014 Latest Caselaw 4434 ALL

Citation : 2014 Latest Caselaw 4434 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Suresh Chand And Others vs D.D.C. And Others on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 55565 of 2011
 

 
Petitioner :- Suresh Chand And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- U.K. Saxena
 
Counsel for Respondent :- C.S.C.,Kaushal Kumar Singh,L.C.Srivastava,Neeraj Srivastava,Ram Surat Saroj,Satish Mandhyan
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 19.8.2014 as unlisted.

Order Date :- 14.8.2014

SKS

Download the LatestLaws.com Mobile App