Ram Krishan Singh vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 4432 ALL

Citation : 2014 Latest Caselaw 4432 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Ram Krishan Singh vs Dy. Director Of Consolidation And ... on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 61232 of 2013
 

 
Petitioner :- Ram Krishan Singh
 
Respondent :- Dy. Director Of Consolidation And 9 Others
 
Counsel for Petitioner :- Amir Khan
 
Counsel for Respondent :- C.S.C.,R.N. Singh,S.D. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 14.8.2014

SKS

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