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Union Of India Thru' General ... vs Central Administrative Tribunal ...
2014 Latest Caselaw 4431 ALL

Citation : 2014 Latest Caselaw 4431 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Union Of India Thru' General ... vs Central Administrative Tribunal ... on 14 August, 2014
Bench: Rakesh Tiwari, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 26552 of 2002
 

 
Petitioner :- Union Of India Thru' General Manager N.Rly.
 
Respondent :- Central Administrative Tribunal & Anr.
 
Counsel for Petitioner :- A.K. Roy,A. Banerji,A.K.Gaur
 
Counsel for Respondent :- S.C.,A.A. Kazmi,A.K.Gaur
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri A.k. Gaur, learned counsel for the petitioner.

List after two weeks.

Order Date :- 14.8.2014

RU

 

 

 
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