Citation : 2014 Latest Caselaw 4422 ALL
Judgement Date : 14 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 42329 of 2014 Petitioner :- Ram Chandra Singh Respondent :- Suresh Singh Counsel for Petitioner :- S.K. Pandey Counsel for Respondent :- S.K. Tiwari Hon'ble Abhinava Upadhya,J.
As prayed on behalf of Sri S.K.Pandey, learned counsel appearing for the petitioner, put up on Tuesday, i.e., 19.8.2014 as fresh.
Order Date :- 14.8.2014
SKM
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