Oriental Insurance Co. Ltd. vs Kusum Devi And Others
2014 Latest Caselaw 4417 ALL

Citation : 2014 Latest Caselaw 4417 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Oriental Insurance Co. Ltd. vs Kusum Devi And Others on 14 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1905 of 2011
 

 
Appellant :- Oriental Insurance Co. Ltd.
 
Respondent :- Kusum Devi And Others
 
Counsel for Appellant :- Anand Kumar Sinha,Manish Goyal
 
Counsel for Respondent :- Rajesh Kumar Rao,O.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 8.7.2013 is recalled and the appeal is restored to its original number.

Order Date :- 14.8.2014

Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The order dated 8.7.2013 is recalled and the appeal is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 14.8.2014

Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List in the next cause list within top of ten cases.

Order Date :- 14.8.2014

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Oriental Insurance Co. Ltd. vs Kusum Devi And Others
2014 Latest Caselaw 4417 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Oriental Insurance Co. Ltd. vs Kusum Devi And Others2014 Latest Caselaw 4417 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Oriental Insurance Co. Ltd. vs Kusum Devi And Others
2014 Latest Caselaw 4417 ALL