Zila Basic Shiksha Adhikari And ... vs Ram Nandan And 2 Ors.
2014 Latest Caselaw 4415 ALL

Citation : 2014 Latest Caselaw 4415 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Zila Basic Shiksha Adhikari And ... vs Ram Nandan And 2 Ors. on 14 August, 2014

Bench: Rakesh Tiwari, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 563 of 2014
 

 
Appellant :- Zila Basic Shiksha Adhikari And Another
 
Respondent :- Ram Nandan And 2 Ors.
 
Counsel for Appellant :- Arun Kumar
 
Counsel for Respondent :- Babu Nandan,Csc
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Babu Nandan, learned counsel for the respondent.

List after two weeks.

Order Date :- 14.8.2014

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