Anil Kumar Singh And 8 Ors. vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 4390 ALL

Citation : 2014 Latest Caselaw 4390 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Anil Kumar Singh And 8 Ors. vs State Of U.P. And 3 Ors. on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 39978 of 2014
 

 
Petitioner :- Anil Kumar Singh And 8 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Kamlendra Singh Jadaun
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up this case as fresh on 18.8.2014 (Monday).

Order Date :- 13.8.2014

SKS

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