Smt. Sheela Devi And Another vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 4388 ALL

Citation : 2014 Latest Caselaw 4388 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Smt. Sheela Devi And Another vs Dy. Director Of Consolidation And ... on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 49031 of 2013
 

 
Petitioner :- Smt. Sheela Devi And Another
 
Respondent :- Dy. Director Of Consolidation And 2 Others
 
Counsel for Petitioner :- K.C. Krishan Srivastava
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 13.8.2014

SKS

Download the LatestLaws.com Mobile App