C/M Publick Intermediate College ... vs Dy Director Consolidation And ...
2014 Latest Caselaw 4384 ALL

Citation : 2014 Latest Caselaw 4384 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

C/M Publick Intermediate College ... vs Dy Director Consolidation And ... on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41496 of 2013
 

 
Petitioner :- C/M Publick Intermediate College Jauligarh
 
Respondent :- Dy Director Consolidation And Another
 
Counsel for Petitioner :- Anil Sharma
 
Counsel for Respondent :- C.S.C.,Dheraj Singh Bohra,N.S. Chahar
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 13.8.2014

SKS

Download the LatestLaws.com Mobile App