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Kailash Chaddha vs O.P. Asthana And Another
2014 Latest Caselaw 4372 ALL

Citation : 2014 Latest Caselaw 4372 ALL
Judgement Date : 13 August, 2014

Allahabad High Court
Kailash Chaddha vs O.P. Asthana And Another on 13 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 42343 of 2014
 

 
Petitioner :- Kailash Chaddha
 
Respondent :- O.P. Asthana And Another
 
Counsel for Petitioner :- Chandan Sharma,Kritika Rai
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e., 18.8.2014 as fresh.

Order Date :- 13.8.2014

SKM

 

 

 
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