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Hridaynath vs State Of U.P. And 10 Others
2014 Latest Caselaw 4366 ALL

Citation : 2014 Latest Caselaw 4366 ALL
Judgement Date : 13 August, 2014

Allahabad High Court
Hridaynath vs State Of U.P. And 10 Others on 13 August, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 42061 of 2014
 

 
Petitioner :- Hridaynath
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Rajesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

 It appears that the proceeding arises out Section 176 of U.P.Z.A.& L.R.Act and, therefore, is not cognizable by this Bench.

Put up on Monday, i.e., 18.8.2014 as fresh before the appropriate Bench.

Order Date :- 13.8.2014

SKM

 

 

 
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