Citation : 2014 Latest Caselaw 4365 ALL
Judgement Date : 13 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 317 of 2014 Appellant :- Yogesh Kumar Respondent :- Smt. Mithilesh Mishra Counsel for Appellant :- Rajiv Lochan Shukla Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Sri K.K. Tiwari, Advocate, filed his Vakalatnama on behalf of sole respondent.
Both the parties appeared in person along with their Advocates.
We interacted with both the parties. We find that some time may be allowed to them for reconciliation.
List on 15.9.2014.
Order Date :- 13.8.2014
OP
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