Sanjeev Kumar Rai vs D.D.C. Ghazipur & Others
2014 Latest Caselaw 4364 ALL

Citation : 2014 Latest Caselaw 4364 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Sanjeev Kumar Rai vs D.D.C. Ghazipur & Others on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 52909 of 2007
 

 
Petitioner :- Sanjeev Kumar Rai
 
Respondent :- D.D.C. Ghazipur & Others
 
Counsel for Petitioner :- S.K. Chaubey,S.K. Rai,Sudhir Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A.K. Singh,Ashish Kumar Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 13.8.2014

SKS

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