Chhedi Lal vs Deputy Director Of ...
2014 Latest Caselaw 4350 ALL

Citation : 2014 Latest Caselaw 4350 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Chhedi Lal vs Deputy Director Of ... on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 48882 of 2012
 

 
Petitioner :- Chhedi Lal
 
Respondent :- Deputy Director Of Consolidation, Allahabad And Others
 
Counsel for Petitioner :- A.K. Malviya,Prem Shankar
 
Counsel for Respondent :- C. S. C.,D.D. Chauhan,M.L. Maurya,Ramendra Asthana
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 12.8.2014

SKS

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