Bhagirathi And Another vs Mahesh And And 3 Others
2014 Latest Caselaw 4346 ALL

Citation : 2014 Latest Caselaw 4346 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Bhagirathi And Another vs Mahesh And And 3 Others on 12 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41721 of 2014
 

 
Petitioner :- Bhagirathi And Another
 
Respondent :- Mahesh And And 3 Others
 
Counsel for Petitioner :- Anil Kumar Pandey
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioners will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 12.8.2014

SKM

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