Jang Bahadur And 5 Others vs Pyari Devi And 10 Others
2014 Latest Caselaw 4344 ALL

Citation : 2014 Latest Caselaw 4344 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Jang Bahadur And 5 Others vs Pyari Devi And 10 Others on 12 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41678 of 2014
 

 
Petitioner :- Jang Bahadur And 5 Others
 
Respondent :- Pyari Devi And 10 Others
 
Counsel for Petitioner :- A.K.Upadhyay,B.K.Chaturvedi
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioners will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 12.8.2014

SKM

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