Anand Prakash & 2 Others vs Sardar Vallabhbhai Patel ...
2014 Latest Caselaw 4343 ALL

Citation : 2014 Latest Caselaw 4343 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Anand Prakash & 2 Others vs Sardar Vallabhbhai Patel ... on 12 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41829 of 2014
 

 
Petitioner :- Anand Prakash & 2 Others
 
Respondent :- Sardar Vallabhbhai Patel University Of Agri. & 4 Others
 
Counsel for Petitioner :- S.S. Sachan
 
Counsel for Respondent :- C.S.C.,Neeraj Tripathi,P.K. Ganguly
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

When the matter was taken up Sri Ganguly, learned Counsel states that to decide the identical issue Writ A No. 35482 of 2014 has been filed wherein counter affidavit has been called.

Let this petition be connected with the writ petition, referred above.

Sri P.K. Ganguly, learned Advocate appeared for respondents 1, 2 and 4. Sri Neeraj Tripathi, learned Advocate has accepted notice on behalf of respondent no. 3. Learned Chief Standing Counsel represents respondent no. 5.

All may file counter affidavit on or before the next date fixed.

Order Date :- 12.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)