Gopi Krishna Gupta vs Satish Kumar Gupta And 2 Ors.
2014 Latest Caselaw 4342 ALL

Citation : 2014 Latest Caselaw 4342 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Gopi Krishna Gupta vs Satish Kumar Gupta And 2 Ors. on 12 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2356 of 2014
 

 
Appellant :- Gopi Krishna Gupta
 
Respondent :- Satish Kumar Gupta And 2 Ors.
 
Counsel for Appellant :- Yasharth,Nitin Yasharth
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Sri Kartikeya Saran, Advocate, filed his Vakalatnama on behalf of respondent nos. 2 and 3. The same may be placed on record.

On the request of Sri Kartikeya Saran, put up on Tuesday (19.8.2014) as fresh.

Order Date :- 12.8.2014

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