Goli Singh And Others vs D.D.C. And Others
2014 Latest Caselaw 4341 ALL

Citation : 2014 Latest Caselaw 4341 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Goli Singh And Others vs D.D.C. And Others on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 52639 of 2012
 

 
Petitioner :- Goli Singh And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- R.S. Mishra,Arun Kumar
 
Counsel for Respondent :- C.S.C.,D.K. Srivastava,Dileep Srivastava,H.N.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 12.8.2014

SKS

Download the LatestLaws.com Mobile App