Ram Kishor Prasad vs State Of U.P. & 2 Others
2014 Latest Caselaw 4338 ALL

Citation : 2014 Latest Caselaw 4338 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Ram Kishor Prasad vs State Of U.P. & 2 Others on 12 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Correction Application No.260967 of 2014
 
IN
 

 
Case :- WRIT - C No. - 38800 of 2014
 

 
Petitioner :- Ram Kishor Prasad
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- O.P. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioner.

The year of the date occurring in the second paragraph of the order dated 04.08.2014 shall be read as "2014".

The application is allowed.

Order Date :- 12.8.2014

Ajay

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