Inder Singh vs D.D.C.
2014 Latest Caselaw 4337 ALL

Citation : 2014 Latest Caselaw 4337 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Inder Singh vs D.D.C. on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36589 of 1992
 

 
Petitioner :- Inder Singh
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- R.P. Misra,Mc.Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Steps have been taken. Office to proceed.

Order Date :- 12.8.2014

SKS

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