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Rajendra Kumar And Another vs The India Airliines Through ...
2014 Latest Caselaw 4335 ALL

Citation : 2014 Latest Caselaw 4335 ALL
Judgement Date : 12 August, 2014

Allahabad High Court
Rajendra Kumar And Another vs The India Airliines Through ... on 12 August, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

	Court No. - 27
 
	Case :- SERVICE SINGLE No. - 6685 of 2005
 
        	Petitioner :- Rajendra Kumar and another
 
Respondent :- India Airlines Through Chairman And 3    
 
                        Others
 
Counsel for Petitioner :- Asif Hasan,N.K Seth,R.C. Saxena,    
 
                                        Sarvesh Kumar Shukla
 
	Counsel for Respondent :- S.R. Gupta
 

 
Hon'ble Sudhir Agarwal, J.

Dismissed.

For details see my judgment of date passed in Writ Petition S/S 6608 of 2005, Anil Kumar and another Vs. Indian Airlines and 3 others, on separate sheets.

Order Date :- 12.8.2014

KA/AKN

 

 

 
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