Sunil Pandey And 40 Others vs Union Of India And Another
2014 Latest Caselaw 4334 ALL

Citation : 2014 Latest Caselaw 4334 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Sunil Pandey And 40 Others vs Union Of India And Another on 12 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41646 of 2014
 

 
Petitioner :- Sunil Pandey And 40 Others
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Satish Mandhyan
 
Counsel for Respondent :- C.S.C./Income Tax
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On the facts, submission as made and the grounds so taken in the memo of writ petition, we are of the view that matter needs disposal after getting response from the respondents.

Sri K.C. Sinha, learned Advocate has accepted notice on behalf of respondents.

Counter affidavit may be filed by the next date.

List this petition on 27th August, 2014.

It is made clear that this court has not granted any stay as on date.

Order Date :- 12.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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