Anil Kumar vs The India Airlines Thru Chairman ...
2014 Latest Caselaw 4333 ALL

Citation : 2014 Latest Caselaw 4333 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Anil Kumar vs The India Airlines Thru Chairman ... on 12 August, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

Court No.27.
 
 	Case :- SERVICE SINGLE No. - 1411 of 2006
 
	Petitioner :- Anil Kumar
 
	Respondent :- The India Airlines Thru Chairman 	 
 
                                 Gurudwara Rakabganj & 3 Ors
 
	Counsel for Petitioner :- Asif Hasan,N.K.Seth,R.C. Saxena 	                                         Sarvesh Kumar Shukla
 
	Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal, J.

Dismissed.

For details see my judgment of date passed in Writ Petition S/S 6608 of 2005, Anil Kumar and another Vs. Indian Airlines and 3 others, on separate sheets.

Order Date :- 12.8.2014

KA/AKN

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