Ajay Kumar Saxena And 5 Others vs Sarva U.P.Gramin Bank And 2 Others
2014 Latest Caselaw 4330 ALL

Citation : 2014 Latest Caselaw 4330 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Ajay Kumar Saxena And 5 Others vs Sarva U.P.Gramin Bank And 2 Others on 12 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41628 of 2014
 

 
Petitioner :- Ajay Kumar Saxena And 5 Others
 
Respondent :- Sarva U.P.Gramin Bank And 2 Others
 
Counsel for Petitioner :- Vikas Budhwar
 
Counsel for Respondent :- R.N.Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On the facts, submission as made and the grounds so taken in the memo of writ petition, we are of the view that matter needs disposal after getting response from the respondents.

Sri R.N. Singh, learned Advocate has accepted notice on behalf of respondents.

Counter affidavit may be filed by the next date.

List this petition after six weeks.

It is made clear that this court has not granted any stay as on date.

Order Date :- 12.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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