Raju vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 4328 ALL

Citation : 2014 Latest Caselaw 4328 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Raju vs The State Of U.P Thru Secy., Home ... on 12 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 74758 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 7037 of 2014
 

 
Petitioner :- Raju
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., Lucknow And Ors.
 
Counsel for Petitioner :- Sheikh Mohammad Ali
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicant and learned A.G.A.

After perusing the record the order dated 4.8.2014 is hereby corrected by mentioning police station Ram Gaon in place of Dargah Sharif in the fifth line of the order.

Accordingly the correction application is allowed.

Order Date :- 12.8.2014

RPD

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