Adesh @ Adesh Kumar vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 4327 ALL

Citation : 2014 Latest Caselaw 4327 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Adesh @ Adesh Kumar vs The State Of U.P Thru Principal ... on 12 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 74499 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 5690 of 2014
 

 
Petitioner :- Adesh @ Adesh Kumar
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Komal Prasad Tiwari
 
Counsel for Respondent :- Govt. Advocate,Balram Jakhar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicant and learned A.G.A.

This application has been filed with a prayer to extend the time to appear before the court concerned.

Considering the facts and circumstances of the case, it is directed that in case the petitioner appears before the court concerned within a week and applies for bail, the same shall be heard and disposed of as directed vide order dated 7.7.2014.

Accordingly this application is disposed of.

Order Date :- 12.8.2014

RPD