Rama Shanker vs Raj Narayan (Deceased) And 2 Ors.
2014 Latest Caselaw 4325 ALL

Citation : 2014 Latest Caselaw 4325 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Rama Shanker vs Raj Narayan (Deceased) And 2 Ors. on 12 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41756 of 2014
 

 
Petitioner :- Rama Shanker
 
Respondent :- Raj Narayan (Deceased) And 2 Ors.
 
Counsel for Petitioner :- Rishikesh Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week's time to file supplementary affidavit.

List thereafter.

It is made clear that no order on the merits has been passed in this writ petition.

Order Date :- 12.8.2014

SKM

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