Ashraf Husain vs D.D.C. & Others
2014 Latest Caselaw 4324 ALL

Citation : 2014 Latest Caselaw 4324 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Ashraf Husain vs D.D.C. & Others on 12 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 13308 of 1996
 

 
Petitioner :- Ashraf Husain
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- I.N. Khan,Amit Malik,Ateeq Ahmad Khan,B. Malik,I.H. Khan,J.P. Tripathi,Rajni Kant Malviya
 
Counsel for Respondent :- S.C.,K.B. Sinha,K.G. Sinha,M. Wasim,M.A. Qadeer,Mohd. Waris,Radhey Shyam,Tripath B.G. Bhai,V.K. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Steps have been taken. Office to proceed.

Order Date :- 12.8.2014

SKS

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