Dinesh Kumar Singh And Ors. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 4319 ALL

Citation : 2014 Latest Caselaw 4319 ALL
Judgement Date : 12 August, 2014

Allahabad High Court

Dinesh Kumar Singh And Ors. vs The State Of U.P Thru Secy., Home ... on 12 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 74492 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 5743 of 2014
 

 
Petitioner :- Dinesh Kumar Singh And Ors.
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- V.K Shahi,Deep Narayan Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this application.

This application is dismissed for want of prosecution.

Order Date :- 12.8.2014

RPD

Download the LatestLaws.com Mobile App